(1.) In this petition under Article 226 of the Constitution of India, this Court on 4/10/2022 issued notice with the following order:-
(2.) Learned AGP Ms. Shruti Pathak had appeared for the State and from time-to-time various orders came to be passed by this Court.
(3.) We have heard both the sides. The written note have been tendered by the parties, which are as follows;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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