LAWS(GJH)-2023-7-1405

AMRELI MUNICIPALITY Vs. DINESH KARSAN SOLANKI

Decided On July 24, 2023
AMRELI MUNICIPALITY Appellant
V/S
Dinesh Karsan Solanki Respondents

JUDGEMENT

(1.) The record indicates that on 19/9/2017, this Court (Coram:Hon'ble Smt. Justice Abhilasha Kumari) passed the following order:

(2.) On 12/12/2017, this Court (Coram:Hon'ble Mr. Justice Mohinder Pal) passed the following order:

(3.) On 10/1/2023, this Court (Coram:Hon'ble Mr. Justice Aniruddha P. Mayee) passed the following order: