LAWS(GJH)-2023-3-1287

HAMIDKHAN Vs. AHMEDABAD MUNICIPAL CORPORATION

Decided On March 24, 2023
HAMIDKHAN Appellant
V/S
AHMEDABAD MUNICIPAL CORPORATION Respondents

JUDGEMENT

(1.) Heard learned advocate Mr. Samir Afzal Khan appearing for the petitioner and as learned advocate Mr. Satyam Chhaya was instructed by this Court to appear on advance copy, learned advocate Mr. Satyam Chhya appearing for the Ahmedabad Municipal Corporation.

(2.) By way of this petition, the petitioner has prayed for the following reliefs :-

(3.) The prayer made in the petition would indicate that the order dtd. 18/3/2023 is the latest order passed by the Ahmedabad Municipal Corporation which is subject matter of challenge.