LAWS(GJH)-2023-7-972

HASMUKHBHAI DHANJIBHAI VAGHELA Vs. STATE OF GUJARAT

Decided On July 31, 2023
Hasmukhbhai Dhanjibhai Vaghela Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) By way of present petition, petitioner has requested to transfer the investigation of the FIR registered with Lodhika Police Station, District Rajkot Rural being CR No. 11213030230163 of 2023 to the CID or any other equally competent agency and direct them to take appropriate steps in accordance with law against the accused persons.

(2.) The brief facts of the present application are as under:

(3.) Heard learned advocate for the petitioner and learned APP for the respondent no.1 to 4 State.