LAWS(GJH)-2023-3-294

URMILABEN MANIBHAI PATEL Vs. STATE OF GUJARAT

Decided On March 13, 2023
Urmilaben Manibhai Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned advocate Mr.Dharmesh R. Patel for the petitioner, learned Assistant Government Pleader Mr.Aditya Jadeja for the respondent No.1 and learned advocate Mr.J.A.Adeshra for the respondent No.3.

(2.) By this petition under Articles 226 and 227 of the Constitution of India, the petitioner has prayed for the following reliefs :

(3.) The brief facts of the case are as under :