MADHUBEN BHAKTIPRASAD NAGORI Vs. BIPINBHAI BANSILAL SAKARWALA

JUDGEMENT

(1.) Heard learned advocate Mr.Harshit R. Purohit for the petitioner/applicant, learned advocate Mr.Shrenik R. Jasani for the respondent No.6 and learned Assistant Government Pleader Mr.Krutik Parikh for the respondent Nos.7 and 9.

(2.) The Co-ordinate Bench of this Court (Coram: Hon'ble Nirzar S. Desai) passed the following order on 4/4/2022 :

(3.) Learned advocate Mr.Harshit R. Purohit for the petitioner submitted that after the impugned order is passed by the Gujarat Revenue Tribunal (for short 'the GRT') on 11/9/2018, subsequent developments have taken place as recorded in the order dated 04. 04.2022 passed by this Court.