LAWS(GJH)-2023-4-180

RAMVATI GANGASINGH TOMAR Vs. MANSINGH BABUSINGH THAKUR

Decided On April 13, 2023
Ramvati Gangasingh Tomar Appellant
V/S
Mansingh Babusingh Thakur Respondents

JUDGEMENT

(1.) On 13/4/2022, the following order was passed;

(2.) On 2/5/2022, the following order was passed;

(3.) Thereafter, the matter has been adjourned on various occasions for the very same reason.