LAWS(GJH)-2023-1-625

DARGAHI PRASAD PAL Vs. DEPUTY ENGINEER

Decided On January 23, 2023
Dargahi Prasad Pal Appellant
V/S
DEPUTY ENGINEER Respondents

JUDGEMENT

(1.) Heard.

(2.) Apparently, the Coordinate Bench of this Court passed the following order on 8/4/2022:

(3.) The parties shall be governed by the interim order which will operate.