SHREE JOSHI ENTERPRISE Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Though served, none appears for the respondent No.3.

(2.) On 8/2/2023, this Court has passed the following order:

(3.) Pursuant to the aforesaid order, learned advocate Mr.Puj has submitted that the petitioner has already deposited an amount of Rs.20,000.00 before the Registry of this Court.