NIRANJANA R. PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

K.SATHEESAN VS. DEPUTY DIRECTOR GENEERAL. MARIN GEOLOGY DIVISION,1990 12 [REFERRED TO]
JAI RAM VS. UNION OF INDIA [REFERRED TO]
RAJ KUMAR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. GOPAL CHANDRA MISRA [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRITHAVIRAJSINGH VS. STATE OF GUJARAT [REFERRED TO]