(1.) By way of this Civil Revision Application, the applicants have challenged the order dtd. 10/1/2023 passed by learned Principal Civil Judge, Barwala, on application below Exh.27 under Order 7 Rule 11 in Regular Civil Suit No. 67 of 2022.
(2.) Heard learned advocate Mr. Ravi Pahwa appearing for the applicants and learned advocate Mr. Vicky B. Mehta appearing of the respondent - Original plaintiff.
(3.) The applicants herein are the original defendants No.5 to 20 in Regular Civil Suit No.67 of 2022.