MUKESHBHAI JAYANTIBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule. Learned APP waives service of notice of rule on behalf of respondent-State.

(2.) Managing Director to whom the Board of Directors have given the authority has passed away, and therefore, the proceedings is abated qua the him and the present petitioner(s), who are Directors of Bank who has signed the resolution passed in the board meeting.

(3.) The present petition is filed for seeking following reliefs: