LAWS(GJH)-2023-2-479

KALPESH NARVATSINH DAMOR Vs. DISTRICT COLLECTOR OF PANCHMAHALS

Decided On February 08, 2023
Kalpesh Narvatsinh Damor Appellant
V/S
District Collector Of Panchmahals Respondents

JUDGEMENT

(1.) Rule returnable forthwith. Mr. Jay Trivedi, learned Assistant Government Pleader waives service of notice of Rule for and on behalf of the respondents. With consent of the learned advocates for the respective parties, the matter is taken up for final hearing today.

(2.) This Court, on 2/9/2022 had issued notice to the petitioner in light of the elevation of learned advocate appearing for the petitioner to the bench of this Court.

(3.) It appears that as endorsed by the Bailiff the petitioner has died and the notice has remained unserved.