MUKESHBHAI BHAILAL MAKWANA Vs. PRESIDING OFFICER

JUDGEMENT

(1.) The present petition is filed against the award passed by the Labour Court, Vadodara in Reference (LCV) Case no.671 of 2010 dtd. 26/3/2013 and order passed in Misc. Application no.54 of 2013 dated 30 th January, 2016.

(2.) In the present petition, the petitioner prays as under:

(3.) The brief facts of the case are as under: