(1.) Draft amendment dtd. 21/4/2023 is placed on record and the same is taken on record. Amendment to be carried out forthwith.
(2.) By way of present petition, the petitioners herein have prayed for the following reliefs :-
(3.) Brief facts germane for adjudication of the dispute read thus :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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