MAZDA LIMITED Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Mr. D.K. Puj appearing for the petitioner and learned Assistant Government Pleader Mr. Meet Thakkar appearing for the respondents.

(2.) By way of this petition, the petitioner has prayed for the following reliefs :-

(3.) Learned advocate Mr. D.K. Puj appearing for the petitioner states that the petitioner may be permitted to join Ahmedabad Municipal Corporation. To be served through Municipal Commissioner, Ahmedabad Municipal Corporation as respondent No.4.