LAWS(GJH)-2023-4-1584

NITINBHAI GUNVANTBHAI PATEL Vs. LD. JOINT CHARITY COMMISSIONER

Decided On April 26, 2023
Nitinbhai Gunvantbhai Patel Appellant
V/S
Ld. Joint Charity Commissioner Respondents

JUDGEMENT

(1.) Heard Mr. Yatin Oza, learned Senior Counsel appearing with Ms. N.K. Juthani, learned advocate appearing for the petitioner.

(2.) Mr. Yatin Oza, learned Senior Counsel seeks permission to withdraw the present petition.

(3.) Permission to withdraw as prayed for, is granted.