VIPULBHAI NARANBHAI PARMAR Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By way of this petition, the present petitioner has prayed for the following reliefs:-

(2.) Heard learned advocates appearing for the respective parties.

(3.) Mr. Majmudar, learned advocate appearing for the petitioner on instructions from his client not pressing this petition with liberty to make representation to the respondent authority.