LAWS(GJH)-2023-10-18

STATE OF GUJARAT Vs. PUNJABHAI NATHUBHAI JOLIYA

Decided On October 10, 2023
STATE OF GUJARAT Appellant
V/S
Punjabhai Nathubhai Joliya Respondents

JUDGEMENT

(1.) Rule.

(2.) On 26/9/2023, this Court had passed the following order:

(3.) Today, though served, no one has appeared on behalf of the respondents.