(1.) This Court passed the following order on 24/2/2022:
(2.) Thereafter, following order was passed:
(3.) Though served, till today no one appears for the petitioner. Therefore, the petition is dismissed for default with liberty to revive in case of difficulty.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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