AMBUJA CEMENTS LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY

Referred Judgements :-

GURSAHAI SAIGAL VS. CIT,PUNJAB [REFERRED TO]
SARASWATI INDUSTRIAL SYNDICATE LTD. VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL,CALCUTTA VS. STANDARD VACUUM OIL COMPANY [REFERRED TO]
INDIA UNITED MILLS LIMITED VS. COMMR OF EXCESS PROFITS TAX BOMBAY [REFERRED TO]
MEMBER BOARD OF REVENUE VS. ARTHUR PAUL BENTHALL [REFERRED TO]
GOVERNMENT OF UTTAR PRADESH VS. RAJA MOHAMMAD AMIR AHMAD KHAN [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAI VS. AJAX PRODUCTS LIMITED [REFERRED TO]
BOARD OF REVENUE UTTAR PRADESH VS. RAI SAHEB SIDHNATH MEHROTRA [REFERRED TO]
BOARD OF REVENUE UTTAR PRADESH VS. RAI SAHEB SIDHNATH MEHROTRA [REFERRED TO]
COMMISSIONER OF INCOME TAX PATIALA VS. SHAHZADA NAND AND SONS [REFERRED TO]
NAGPUR ELECTRIC LIGHT AND POWER CO LIMITED EMPLOYEES OF NAGPUR ELECTRIC LIGHT AND POWER CO LIMITED VS. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION CORPORATION:NAGPUR ELECTRIC LIGHT AND POWER CO LTD [REFERRED TO]
H H SHRI VISHWESHA THIRTHA SWAMIAR VS. STATE OF MYSORE [REFERRED TO]
HIRALAL RATTANLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. NATIONAL TAJ TRADERS [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
APHALI PHARMACEUTICALS LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
KESHAVJI RAVJI AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF WEALTH TAX MEERUT VS. SHARVAN KUMAR SWARUP AND SONS [REFERRED TO]
BOARD OF REVENUE U P STATE OF UTTAR PRADESH VS. ELECTRONIC INDUSTRIES OF INDIA:ISHWARI SINGH [REFERRED TO]
LOKMAT NEWSPAPERS PVT LIMITED VS. SHANKARPRASAD [REFERRED TO]
FEDERATION OF ANDHRA PRADESH CHAMBERS OF COMMERCE AND INDUSTRY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
HINDUSTAN LEVER VS. STATE OF MAHARASHTRA [REFERRED TO]
SWEDISH MATCH AB VS. SECURITIES AND EXCHANGE BOARD INDIA [REFERRED TO]
DISTT REGISTRAR and COLLECTOR VS. CANARA BANK [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD VS. SOLID AND CORRECT ENGINEERING WORKS [REFERRED TO]
PIRBHAI JANUBHAI SHAIKH VS. B R MANEPATIL COLLECTOR OF AHMEDABAD [REFERRED TO]
CHIEF CONTROLLING REVENUE AUTHORITY AHMEDABAD VS. NUTAN MILLS LIMITED AHMEDABAD [REFERRED TO]
KANKARIA APARTMENT CO OPERATIVE HOUSING SOCIETY LIMITED VS. CHIEF CONTROLLING REVENUE AUTHORITY [REFERRED TO]
BOARD OF REVENUEMADRAS CHIEF CONTROLLING REVENUE VS. N NARASIMHAN [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. MAHALIRAM RAMJIDAS [REFERRED TO]
VENKATESH VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
AAKASH LAVIESH LEISURE PVT LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
RAM SWARUP VS. JOTI [REFERRED TO]
ALEMBIC PHARMACEUTICALS LIMITED VS. CHIEF CONTROLLING REVENUE AUTHORITY [REFERRED TO]
COMMISSIONER OF INCOME TAX – III VS. M/S. CALCUTTA KNITWEARS, LUDHIANA [REFERRED TO]
CHIEF CONTROLLING REVENUE AUTHORITY VS. COSTAL GUJARAT POWER LTD. AND ORS. [REFERRED TO]
COMMISSIONER OF COMMERCIAL TAXES & ORS. VS. M/S BAJAJ AUTO LTD. & ANR. [REFERRED TO]
M/S BERGER PAINTS INDIA LTD. VS. C.I.T., DELHI [REFERRED TO]
MS. EERA THROUGH DR. MANJULA KRIPPENDORF VS. STATE (GOVT. OF NCT OF DELHI) [REFERRED TO]
PIONEER URBAN LAND AND INFRASTRUCTURE LIMITED VS. UNION OF INDIA [REFERRED TO]
EBIX SINGAPORE PRIVATE LIMITED VS. COMMITTEE OF CREDITORS OF EDUCOMP SOLUTIONS LIMITED [REFERRED TO]
UNION OF INDIA VS. MANRAJ ENTERPRISES [REFERRED TO]