VASANTBHAI ISHWARBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Ms. Archana Amin, learned advocate appears for respondents no. 3 and 4. She is permitted to file her vakalatnama on behalf of respondents no. 3 and 4. Registry to accept the same.

(2.) Rule returnable forthwith. Respective learned AGPs and Ms. Archana Amin, learned advocate waive service of notice of rule on behalf of the respective respondents.

(3.) With consent of learned advocates for the respective parties, the matters are taken up for final hearing.