LAWS(GJH)-2023-4-79

DHIRUBHAI RAMBHAI PATEL Vs. STATE OF GUJARAT

Decided On April 06, 2023
Dhirubhai Rambhai Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Rule. Learned Assistant Government Pleader Mr. Sahil Trivedi waives service of Rule on behalf of respondent No.1.

(2.) This petition is filed challenging the order dtd. 29/11/2022, whereby petitioner has been denied the benefit of compassionate pension.

(3.) Considering the issue involved in the petition and with the consent of learned advocates appearing for the respective parties, this petition is taken up for final hearing today.