LAWS(GJH)-2023-3-1776

STATE OF GUJARAT Vs. DEVSIBHAI NANJIBHAI

Decided On March 29, 2023
STATE OF GUJARAT Appellant
V/S
Devsibhai Nanjibhai Respondents

JUDGEMENT

(1.) On 14/8/2019 in Civil Application (for Stay) No.1 of 2019, this Court had passed the following order :-

(2.) Thus, this Court had taken on record the copies of the death certificate and pedigree of the deceased opponent.

(3.) After the aforesaid order passed by this Court, Civil Application No.2 of 2019, for bringing legal heirs of the deceased opponent, was filed.