ASHISHKUMAR ARVINDBHAI KATARA Vs. MEENAKSHIBEN ASHISHKUMAR KATARA

JUDGEMENT

(1.) By way of present petition, the petitioner herein has challenged the order dtd. 21/8/2021 passed below Exh.11 by the Principal Judge, Family Court, Anand, in the Family Suit No.164 of 2020. The said order reads thus:

(2.) The briefly stated facts are summarized as under:

(3.) Heard Mr. Vijay Patel, the learned advocate appearing for the petitioner.