HARIJAN DHARMASHIBHAI MANSANGBHAI Vs. PATEL VIRAMBHAI PARKHABHAI

JUDGEMENT

(1.) Rule. Learned advocates appear and waive service of notice of rule on behalf of the respective respondents.

(2.) Since a short issue is involved in the present writ petition, the same is taken up for final hearing today.

(3.) The petitioner - Harijan Dharmashibhai Mansangbhai since deceased is represented by his legal heirs.