(1.) Rule. Learned AGP Mr.Parikh, waives service of notice of rule on behalf of the respondent No.2.
(2.) Since short issue is involved in the present writ petition, the same is finally decided today.
(3.) The present petition has been filed seeking the following prayer : -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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