LAWS(GJH)-2023-2-1731

SONU BHAVESHBHAI ZALAVADIYA Vs. STATE OF GUJARAT

Decided On February 20, 2023
Sonu Bhaveshbhai Zalavadiya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) On 17/2/2023, this Court passed following order:-

(2.) As per the above order, a report dtd. 18/2/2023 is prepared by the Asst. Professors, Dept of OBS and GYN, Government Medical College, Surat, which is taken on record. From the said report, it is evident that the petitioner is having 20 weeks and 6 days pregnancy.

(3.) Rule. Learned APP waives service of rule for and on behalf of the respondent-State.