MAHENDRABHAI BABUBHAI WALA Vs. SPECIAL SECRETARY

JUDGEMENT

(1.) RULE. Learned AGP waives service of notice of Rule on behalf of the concerned respondents.

(2.) With the consent of the learned advocates appearing for the respective parties, since a short issue is involved in the present writ petition, the same is decided finally today.

(3.) By this petition, the petitioner has assailed the order dtd. 3/6/2021 passed by the Special Secretary, Revenue Department, the order passed by the District Collector dtd. 27/10/2020, the order dtd. 9/5/2019 passed by the Assistant Collector, Thasara and the order dtd. 1/11/2018 passed by the Mamlatdar.