LAWS(GJH)-2023-11-52

SITABEN JIVANJI THAKOR Vs. STATE OF GUJARAT

Decided On November 08, 2023
Sitaben Jivanji Thakor Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned Advocate Ms. Ashlesha Patel on behalf of the petitioners, learned Assistant Government Pleader Mr. Sahil Trivedi on behalf of the respondent- State and learned Advocate Mr. H.S. Munshaw on behalf of the respondent -Board.

(2.) Rule. Learned AGP Mr. Trivedi and learned Advocate Mr. Munshaw waives service of notice of rule on behalf of the respective respondents.

(3.) By way of these petitions, the petitioners inter alia challenge decision of the concerned respondents of rejecting the application of the petitioners for grant of lumpsum compensation pursuant to demise of the husband of petitioners concerned.