DHARMENDRAGIRI BALGIRI GOWSWAMI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Hriday Buch, learned advocate appearing for the petitioners and Mr. Niraj Sharma, learned Assistant Government Pleader appearing for the respondent - State.

(2.) By way of the present petition, the petitioners herein have prayed for the following reliefs:

(3.) Brief facts for the adjudication of the present petition is summarized as under: