(1.) Present petition is preferred with the following reliefs:
(2.) This Court on 6/1/2023 permitted the Draft Amendment with the following order:
(3.) Today, when the matter is taken up for hearing, learned advocate, Mr.C.K.Pandya seeks withdrawal of the same.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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