(1.) Heard Mr. Abhisst Thaker, learned advocate appearing for the petitioner.
(2.) This Court on 11/2/2022 has passed the following order.
(3.) Hence, Notice for final disposal, returnable on 21/3/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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