(1.) Heard Mr.Raxit Dholakia, learned counsel for the petitioner.
(2.) It appears from the order sheet that on 23/6/2021, the Court, passed the following order:
(3.) On two previous occasions, there has been a sick note of Mr.V.A.Bukhari, learned counsel appearing for the Wakf Board. The Court has proceeded to hear the matter in light of the orders quoted hereinabove essentially because it is the question of law.