(1.) The present application has been filed seeking following prayer:
(2.) Thus, applicant is seeking for compliance of the directions issued by this Court in the captioned writ petition vide order dtd. 12/1/2023.
(3.) Learned Single Judge in the judgement dtd. 12/1/2023 has observed thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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