LAWS(GJH)-2023-2-187

BALVANTRAY VENISHANKAR VYAS Vs. STATE OF GUJARAT

Decided On February 06, 2023
Balvantray Venishankar Vyas Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Special Civil Application No.2777 of 2020 is filed with following prayer(s):-

(2.) Special Civil Application No.2785 of 2020 is filed with following prayer(s):-

(3.) Special Civil Application No.2786 of 2020 is filed with following prayer(s):-