LAWS(GJH)-2023-1-1601

HIRAL VALJIBHAI BHUA Vs. MANJULABEN MANJIBHAI SAVALIYA

Decided On January 13, 2023
Hiral Valjibhai Bhua Appellant
V/S
Manjulaben Manjibhai Savaliya Respondents

JUDGEMENT

(1.) Rule. Learned AGP Mr. Jay B. Trivedi waives service of notice of Rule for respondent No.8 while Mr. Pinank Raiyani, learned advocate waives service of notice of Rule for respondent No.1.

(2.) The facts in brief are as under:

(3.) Mr. Pratik Y. Jasani, learned advocate for the petitioner made the following submissions: