LAWS(GJH)-2023-7-1216

AJITSINH ZALAMSINH VALA Vs. STATE BANK OF INDIA

Decided On July 17, 2023
Ajitsinh Zalamsinh Vala Appellant
V/S
STATE BANK OF INDIA Respondents

JUDGEMENT

(1.) This petition is filed seeking direction to the respondent authority to pay all consequential retirement benefits to the petitioner.

(2.) The facts in brief are as under: -

(3.) Heard learned advocate Mr. Vishal Thakker for the petitioner and learned advocate Mr. Uday Joshi for the respondent - Bank.