RAHUL GANDHI Vs. PURNESH ISHWERBHAI MODI

Referred Judgements :-

G. NARASIMHAN,G. KASTURI AND K. GOPALAN VS. T. V. CHOKKAPPA [REFERRED TO]
PLATO FILMS LTD. V. SPIEDEL [REFERRED TO]
SHAKUNTALA KHATIK VS. STATE OF M.P [REFERRED TO]
ASR SYSTEMS PVT LTD AND ANOTHER VS. KIMBERLY [REFERRED TO]
REYNOLDS V. TIMES NEWSPAPERS LTD [REFERRED TO]
KARTAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
SAHIB SINGH MEHRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
I. C. GOLAKNATH & ORS. / N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [REFERRED TO]
BABU SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
BISHNU DEO SHAW VS. STATE OF WEST BENGAL [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
RAMA NARANG VS. RAMESH NARANG [REFERRED TO]
CHAMELI SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
PAWAN KUMAR VS. STATE OF HARYANA [REFERRED TO]
STATE OF TAMIL NADU VS. A JAGANATHAN [REFERRED TO]
ALLAHABAD BANK VS. DEEPAK KUMAR BHOLA [REFERRED TO]
K C SAREEN VS. C B I CHANDIGARH [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. ATAR SINGH [REFERRED TO]
UNION OF INDIA VS. ATAR SINGH [REFERRED TO]
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS VS. ROSHANLAL AGARWAL [REFERRED TO]
STATE OF MAHARASHTRA VS. GAJANAN [REFERRED TO]
ADALAT PRASAD VS. ROOPLAL JINDAL [REFERRED TO]
K PRABHAKARAN VS. P JAYARAJAN [REFERRED TO]
RAVIKANT S PATIL VS. SARVABHOUMA S BAGALI [REFERRED TO]
NAVJOT SINGH SIDHU VS. STATE OF PUNJAB [REFERRED TO]
HARIDAS DAS VS. USHA RANI BANIK [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. M N SHARMA [REFERRED TO]
SHIV KUMAR VS. STATE OF N C T OF DELHI [REFERRED TO]
SHEETALA PRASAD VS. SRIKANT [REFERRED TO]
S KHUSHBOO VS. KANNIAMMAL [REFERRED TO]
SUSHIL KUMAR SINGHAL VS. REGIONAL MANAGER [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
KANAKA REKHA NAIK VS. MANOJ KUMAR PRADHAN [REFERRED TO]
NAROTTAMDAS L SHAH VS. PATEL MAGANBHAI REVABHAI [REFERRED TO]
NAROTTAMDAS L SHAH VS. PATEL MAGANBHAI REVABHAI [REFERRED TO]
RAJESHBHAI CHANDUBHAI VS. STATE OF GUJARAT [REFERRED TO]
BALESHWAR SINGH VS. DISTRICT MAGISTRATE AND COLLECTOR BANARAS [REFERRED TO]
VISHWA NATH VS. SHAMBHU NATH PANDEYA [REFERRED TO]
M P NARAYANA PILLAI VS. M P CHACKO [REFERRED TO]
P KARUNAKARAN VS. C JAYASOORYAN [REFERRED TO]
SASIKUMAR B MENON VS. S VIJAYAN [REFERRED TO]
BANSILAL S KABRA VS. GLOBAL TRADE FINANCE LTD [REFERRED TO]
NATIONAL BANK OF OMAN VS. BARAKARA ABDUL AZIZ [REFERRED TO]
MOHIT ALIAS SONU VS. STATE OF U.P. [REFERRED TO]
LILY THOMAS VS. UNION OF INDIA [REFERRED TO]
VIJAY DHANUKA ETC. VS. NAJIMA MAMTAJ ETC. [REFERRED TO]
SHYAM NARAIN PANDEY VS. STATE OF U P [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
ANVAR P.V. VS. P.K. BASHEER [REFERRED TO]
ARUNA ASAF ALI VS. PURNA NARAYAN SINHA [REFERRED TO]
STATE OF RAJASTHAN VS. SALMAN KHAN [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [REFERRED TO]
NARANBHAI BHIKHABHAI KACHHADIA VS. STATE OF GUJARAT [REFERRED TO]
ABHIJIT PAWAR VS. HEMANT MADHUKAR NIMBALKAR & ANR. [REFERRED TO]
LOK PRAHARI, THROUGH ITS GENERAL SECRETARY S N SHUKLA VS. ELECTION COMMISSION OF INDIA & ORS [REFERRED TO]
HARLA VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF GUJARAT VS. BHAGABHAI DHANABHAI BARAD [REFERRED TO]
BIRLA CORPORATION LIMITED VS. ADVENTZ INVESTMENTS AND HOLDINGS LIMITED [REFERRED TO]
YASHWANT SINHA VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SUNIL TODI VS. STATE OF GUJARAT [REFERRED TO]