LAWS(GJH)-2023-4-2092

REKHABEN Vs. SANJAYBHAI KANTILAL DODIYA

Decided On April 28, 2023
Rekhaben Appellant
V/S
Sanjaybhai Kantilal Dodiya Respondents

JUDGEMENT

(1.) This application is filed under Sec. 24 of the Code of Civil Procedure, 1908 by the applicant - wife to transfer Family Suit No.100 of 2021, pending before the Court of learned Principal Judge, Family Court, Nadiad to the Court of learned Principal Senior Civil Judge, Santarampur, Mahisagar.

(2.) Heard learned advocates appearing for the parties.

(3.) When the matter is called out, learned advocate appearing for the applicant has submitted that now the matter is ripe for hearing.