LAWS(GJH)-2013-7-117

BHAIJIBHAI PUNJABHAI WAGHELA Vs. STATE OF GUJARAT

Decided On July 19, 2013
Bhaijibhai Punjabhai Waghela Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) PURSUANT to order passed by this Court on 18.07.2013, the Registry kept the papers of Special Civil Application No.15528 of 2005 with this matter for perusal.

(2.) ON 20.06.2007, the Court (Coram: H.K. Rathod, J.) passed order, the relevant part of which reads as under:

(3.) LEARNED advocate Ms.Tanuja Kachchhi fairly stated that she inquired about the LPA which was filed in this matter, that is LPA No.584 of 2010 which was withdrawn on 01.10.2010. The Court passed order, the relevant part of which reads as under: