(1.) XXX XXX XXX
(2.) XXX XXX XXX
(3.) THE sum and substance of the plaintiff's case is to the effect that father and mother of the plaintiff had entered into partnership business with Arvindbhai Patel being uncle of the plaintiff.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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