NOORBHAI GAFURBHAI VORA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) RULE . Learned APP waives service of notice of Rule for the respondent State.

(2.) THIS application is filed under Section 439 of the Code of Criminal Procedure in connection with First Information Report registered as I-C.R. No.20/2013 with Sanand Police Station, Ahmedabad.

(3.) HEARD learned APP for the respondent-State.