CARITAS INDIA Vs. MALKONDIAH & COMPANY

Referred Judgements :-

RUKMANIBAI GUPTA VS. COLLECTOR JABALPUR [REFERRED TO]
P ANAND GAJAPATHI RAJU VS. P V G RAJU DEAD [REFERRED TO]
HARESH DAYARAM THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
PRAGA TOOLS CORPORATION LIMITED VS. MAHBOOBUNNISSA BEGUM [REFERRED TO]
INDER SAIN MITTAL VS. HOUSING BOARD HARYANA [REFERRED TO]
MYSORE CEMENT LIMITED VS. SVEDALA BARMAC LIMITED [REFERRED TO]
BIHAR STATE MINERAL DEVELOPMENT CORPORATION VS. ENCON BUILDERS INDIA PRIVATE LIMITED [REFERRED TO]
M ANASUYA DEVI VS. M MANIK REDDY [REFERRED TO]
MALLIKARJUN VS. GULBARGA UNIVERSITY [REFERRED TO]
RODEMADAN INDIA LIMITED VS. INTERNATIONAL TRADE EXPO CENTRE LIMITED [REFERRED TO]
GAS AUTHORITY OF INDIA LTD VS. KETI CONSTRUCTION INDIA LTD [REFERRED TO]
KALABHARATI ADVERTISING VS. HEMANT VIMALNATH NARICHANIA [REFERRED TO]
SPM ENGINEERS LTD VS. GUWAHATI MUNICIPAL CORPN [REFERRED TO]
CHARAN SHARAN KHEMKA VS. ACHINT CHEMICALS [REFERRED TO]
BENARSI KRISHNA COMMITTEE VS. KARMYOGI SHELTERS PVT. LTD [REFERRED TO]
GOVARDHANBHAI SOMABHAI PATEL VS. PARSHOTTAM URNEDBHAI [REFERRED TO]