ONGC EMPLOYEES MAZDOOR SABHA Vs. ONGC LIMITED

Referred Judgements :-

MS. KENJUM RIBA AND OTHERS VS. STATE OF ARUNACHAL PRADESH AND OTHERS [REFERRED TO]
STATE OF PUNJAB VS. JAGDIP SINGH:GURDHIAN SINGH:MALVINDER SINGH:RAJWANT SINGH [REFERRED TO]
R N NANJUNDAPPA VS. T THIMMIAH [REFERRED TO]
WESTERN INDIA MATCH COMPANY LIMITED VS. WORKMEN [REFERRED TO]
B S MINHAS VS. INDIAN STATISTICAL INSTITUTE [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS VS. JAGANNATH MARUTI KONDHARE [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURESH KUMAR VERMA [REFERRED TO]
MOLLY JOSEPH ALIAS NISH VS. GEORGE SEBASTIAN ALIAS JOY [REFERRED TO]
T SRINIVASAN VS. T VARALAKSHMI MRS [REFERRED TO]
K SHEKAR VS. V INDIRAMMA [REFERRED TO]
A UMARANI VS. REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. GIRISH JAYANTI LAL VAGHELA [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
MINERAL EXPLORATION CORPORATION EMPLOYEES UNION VS. MINERAL EXPLORATION CORPORATION LIMITED [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LTD VS. WORKMAN INDIAN DRUGS AND PHARMACEUTICALS LTD [REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA [REFERRED TO]
M P STATE COOP BANK LTD VS. NANURAM YADAV [REFERRED TO]
G M ONGC SHILCHAR VS. ONGC CONTRACTUAL WORKERS UNION [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
STATE OF KARNATAKA VS. G V CHANDRASHEKAR [REFERRED TO]
STATE OF M P VS. MD ABRAHIM [REFERRED TO]
O N G C LTD VS. ENGINEERING MAZDOOR SANGH [REFERRED TO]
HARJINDER SINGH VS. PUNJAB STATE WAREHOUSING CORPORATION [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]