MOHMAD GULAM MUNSHI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The applicant Mohmad Gulam Munshi and three others are before this Court praying that:

(2.) The case of the applicants is set out from para-5 onwards. Paras-5 to 8 read as under:

(3.) The matter was called out in the first round. Learned Advocate Mr. Savani for the applicants was not present. The matter was kept back. Even at the second call, learned Advocate Mr. Savani is not present.