BHADRAYU C VACHHARAJANI Vs. SAURASHTRA UNIVERSITY

JUDGEMENT

(1.) Heard Mr.Hemang R. Rawal learned Advocate for the appellant and Mr. A.R. Thacker for the contesting respondent - University.

(2.) This Court (Coram: Hon'ble Mr.Justice N.V.Anjaria) had, vide order dated 26.03.2013 admitted this Second Appeal, on the following question of law.

(3.) 1 Before the above question is considered and answered, the relevant facts are required to be noted, which are as under.