LAWS(GJH)-2013-4-497

SULEMAN DAUDBHAI Vs. STATE OF GUJARAT

Decided On April 16, 2013

Suleman Daudbhai Appellant

V/S

STATE OF GUJARAT Respondents

JUDGEMENT

(1.) XXXX

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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