UMESHKUMAR GOPICHAND GOEL Vs. STATE OF GUJARAT

Referred Judgements :-

STATE OF MAHARASHTRA AND OTHERS V/S SOMNATH THAPA AND OTHERS [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF MAHARASHTRA VS. ISHWAR PIRAJI KALPATRI:ISHWAR PIRAJI KALPATRI [REFERRED TO]
ROY V.D. V. STATE OF KERALA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. GOLOCONDA LINGA SWAMY [REFERRED TO]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED TO]
STATE OF ORISSA VS. SAROJ KUMAR SAHOO [REFERRED TO]
SANAPAREDDY MAHEEDHAR VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MONICA KUMAR VS. STATE OF U P [REFERRED TO]
RUMI DHAR VS. STATE OF WEST BENGAL [REFERRED TO]
SAJJAN KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
RAJIV THAPAR VS. MADAN LAL KAPOOR [REFERRED TO]