LOGIN
LAWS(GJH)-2013-4-415

COMMISSIONER OF INCOME TAX Vs. KHAMBHATTA FAMILY TRUST

Decided On April 04, 2013
COMMISSIONER OF INCOME TAX Appellant
V/S
Khambhatta Family Trust Respondents

Referred Judgements :-

TATA SONS LTD. V. COMMISSIONER OF INCOME -TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. MAHARASHTRA SUGAR MILLS LTD [REFERRED TO]
PATEL AND SONS PRIVATE LIMITED J R VS. COMMISSIONER OF INCOME TAX [REFERRED TO]

JUDGEMENT

(1.) These Tax Appeals arise out of common judgment of the Income Tax Appellate Tribunal, Ahmedabad ["Tribunal" for short] dated 21st September, 2012. We may notice questions framed in Tax Appeal No. 257 of 2013, which read as under:-

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.